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NUALS | International Seminar on Changing Contours of Economic Reforms

NUALS | International Seminar on Changing Contours of Economic Reforms

Reported by Suzann Dinu

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Published on July 23, 2019July 23, 2019By Bhumika Indulia

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The Centre for Parliamentary studies and Law Reforms NUALS is organising a three day international seminar on the topic- ‘Changing Contours of Economic Reforms- Impact on Emerging Economies’, on the dates 16th, 17th and 18th October.

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