Rajya Sabha passed The Code on Wages Bill, 2019  after due consideration and discussion. Lok Sabha has already passed the bill on July 30, 2019. The Bill will become an Act after Presidential assent.

It will be the first Code to become an Act out of the four Codes: Code on Wages; Industrial Relations; Social Security and Occupational Safety, Health and Working Conditions which Ministry of Labour and Employment has formulated.

Ministry aims to simplify, rationalise and amalgamate various labour laws into four Labour Codes in line with the recommendations of the second National Commission on Labour. One more Code on Occupational Safety, Health and Working Conditions has also been introduced in Lok Sabha.


[Press Release dt. 02-08-2019]

[Source: PIB]

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