Academicians, lawyers, scholars and members of civil society are hereby invited to contribute papers for the International Conference. The contributions may be forwarded in soft copy only according to the schedule provided hereunder. However, the prior registration would be necessary so as to ensure proper arrangement in the conference as the whole. The prospective participants are also expected to forward their itinerary well in advance. No TA/DA shall be provided by the University and therefore the participants should obtain the same from their
respective institutions.
Soft copy of papers and abstract may kindly be forwarded to the following e-mail: lawseminarlu@gmail.com
1. Last date for submission of abstracts:10th October 2019
2. Last date for submission of papers: 15th October 2019
3. Co-authorship is allowed upto two, each author has to register separately.
NOTE: The registered participants only shall be allowed to present their papers in the conference subject to submission of complete papers in due course of time. Papers received after stipulated deadline shall not be entertained for participation in conference.
All abstracts shall be published in souvenir.
The papers should be developed and written in a symmetrical way of responding to the theme of conference. It should have proper research questions and should also reflect the findings. The paper should not be more than 5000 words. The abstract should not be more than 250 words. Papers are acceptable both in English and Hindi. The paper must be typed in the font of Times New Roman or Kruti Dev. Footnotes shall be in the size of 10.
Line spacing shall be 1.5 inches. Uniform style of citation shall be there. Personal details of the author shall be given on front page.
For more details, refer Silver
