Department  of  Law , Maharishi Markandeshwar (Deemed to be University), Mullana – Ambala in organizing “3rd MM National Moot Court Competition-2019 on 17th to 19th October, 2019 .

ELIGIBILITY AND TEAM COMPOSITION:

  • Eligibility: The Competition shall be open to students who are –
  1. Pursuing an integrated 5 year LL.B. programme in India or
  2. Pursuing a 3 year LL.B. programme in India.
  • Team Composition: Each team shall consist of minimum of two members and maximum of three members.

In the event where a team consists of three members then –

 Such team shall designate two of its members as speakers and one as researcher at the time of registration itself.

Only one team can register from the same institute. If more than one team attempt to register, the team applying first will be registered.

 REGISTRATION

Date of Registration: All the participating institutions have to confirm participation by sending scanned copy of duly filled registration form along with travelling and payment details to smcs.mmu@gmail.com on or before September 28, 2019 by 11:59 P.M.

 Rules of 3rd MM (DU) Moot Court 17-19 Oct. 2019

Registration Form of 3rd MM National Moot Court Competition-2019

Brief Rules 3rd MM NATIONAL MOOT COURT COMPETITION, 2019

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