The NLSIU-CEERA-NPC Three-Day Certificate Course On “Public Procurement, Tendering And Law Relating To Government Contracts” is being organised by NLSIU, Centre For Environmental Law, Education, Research And Advocacy [CEERA], in Collaboration with The National Productivity Council, New Delhi.

Venue: NLSIU Campus, Nagarbhavi, Bengaluru

Date: September 12 to 14, 2019

Last Date for Registration: 24th August 2019

Registration fee covers admission to all sessions, reading material, Tea/Coffee and lunch. Breakfast and Dinner shall be provided only to residential participants. Boarding/Lodging/Accommodation: Participants will need to make their own arrangements for boarding/lodging. Please check the brochure for the registration fee break.

For Further Details, Please Contact

Ms. Susheela Suresh,

Secretary, CEERA, NLSIU

Email: susheela@nls.ac.in

publicprocurementJuly2019revised

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One comment

  • That’s great !! I would definitely like to share this blog post with my colleagues who are into tendering sector.

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