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Jharkhand HC | Appointment of Actg. Chief Justice of the Court

Jharkhand HC | Appointment of Actg. Chief Justice of the Court

President is pleased to appoint Justice Harish Chandra Mishra, senior-most Judge of the the Jharkhand High Court to perform the duties of

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Published on August 30, 2019August 30, 2019By Bhumika Indulia

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President is pleased to appoint Justice Harish Chandra Mishra, senior-most Judge of the the Jharkhand High Court to perform the duties of the office of the Chief Justice of that High Court with effect from 30-08-2019, consequent upon the demise of Justice Prashant Kumar, Acting Chief Justice , Jharkhand High Court.

Ministry of Law and Justice

[Notification dt. 30-08-2019]

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