F. No. L/28/09/NALSA.—In exercise of the powers conferred by Section 29 of the Legal Services Authorities Act, 1987 (39 of 1987), the Central Authority hereby makes the following regulations further to amend the National Legal Services Authority (Lok Adalat) Regulations, 2009, namely: –
1. Short title and commencement — (1) These regulations may be called the National Legal Services Authority (Lok Adalat) Amendment Regulations, 2019.
(2) They shall come into force on the date of their publication in the Official Gazette.
2. In the National Legal Services Authority (Lok Adalat) Regulations, 2009, in Regulation 6A, for the words, “judicial officers”, the words “presiding judges” shall be substituted.
Ministry of Law and Justice
[Notification dt. 28-08-2019]
