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Sikk HC | Orders of appointment of Justice Meenakshi Madan Rai, Judge Sikkim HC as Actg. Chief Justice

Sikk HC | Orders of appointment of Justice Meenakshi Madan Rai, Judge Sikkim HC as Actg. Chief Justice

President is pleased to appoint Smt. Justice Meenakshi Madan Rai, senior-most Judge of the Sikkim High Court, to perform the duties of

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Published on September 13, 2019September 13, 2019By Bhumika Indulia

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President is pleased to appoint Smt. Justice Meenakshi Madan Rai, senior-most Judge of the Sikkim High Court, to perform the duties of the office of the Chief Justice of the Sikkim High Court with effect from 17th September, 2019 consequent upon the retirement of Shri Justice Vijai Kumar Bist, Chief Justice of the Sikkim High Court.

Ministry of Law and Justice

[Notification dt. 13-09-2019]

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Appointment Chief Justice Justice Meenakshi Madan Rai Sikkim High Court

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