President appoints the following Four Judges of the High Courts as Judges of the Supreme Court of India:

  • Shri Justice Krishna Murari, Chief Justice of the Punjab and Haryana High Court
  • Shri Justice Shripathi Ravindra Bhat, Chief Justice of the Rajasthan High Court
  • Shri Justice V. Ramasubramanian, Chief Justice of the Himachal Pradesh High Court
  • Shri Justice Hrishikesh Roy, Chief Justice of the Kerala High Court


    Ministry of Law and Justice

    [Notification dt. 18-09-2019]

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