Reconsideration of proposal for appointment of Justice A.A. Kureshi as Chief Justice of Madhya Pradesh High Court

Collegium recommended that Justice A.A. Kureshi, senior-most Judge from Gujarat High Court be appointed as Chief Justice of the Madhya Pradesh High Court.

The said recommendation sent to the Government has been referred back to the Chief Justice of India.

On reconsideration the Collegium resolves to reiterate its earlier recommendation dated 10th May, 2019 with the modification that Justice A.A. Kureshi be appointed as Chief Justice of the Tripura High Court.


Ministry of Law and Justice

[Collegium Resolution dt. 05-09-2019]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.