Order of Appointment of an Additional Judge of Calcutta High Court

President appointed Shri Kausik Chanda, to be an Additional Judge of the Calcutta High Court, for a period of two years with effect from the date he assumes charge of his office.


Ministry of Law and Justice

[Notification dt. 19-09-2019]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.