Order of Appointment of 4 Additional Judges of the Karnataka High Court

President is pleased to appoint the following four to be the Additional Judges of the Karnataka High Court in the order of seniority for a period of two years with effect from the date they assume of their respective offices:

  • Singapuram Raghavachar Krishna Kumar
  • Ashok Subhashchandra Kinagi
  • Suraj Govindaraj 
  • Sachin Shankar Magadum

Ministry of Law and Justice

[Notification dt. 19-09-2019]

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