Relaxation of additional fees and extension of last date filing of Form BEN-2 and BEN-1 under the Companies Act, 2013

The Ministry of Corporate Affairs has received representations regarding extension of the last date {or filing of e-Form BEN-2 without additional fees on account of certain new aspects which require further examination and clarification.

The matter has been examined and it is hereby informed that the time limit for filing e-form No. BEN-2 is extended up to 31-12-2019 without payment of additional fee and thereafter fee and additional fee shall be payable. Consequent to the extension in the date of filing of e-Form BEN-2, the date of filing of Form BEN-1 may be construed accordingly.


Ministry of Corporate Affairs

[Circular dt. 24-09-2019]

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