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SLS Pune wins 1st Reva Moot Court Championship, Bangalore

SLS Pune wins 1st Reva Moot Court Championship, Bangalore

Reported by Nikita Jaitly

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Published on October 15, 2019October 14, 2019By Bhumika Indulia

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A team representing SLS Pune at the 1st Reva Moot Court Championship, Bangalore, held on the 11th and 12th of October, 2019 emerged as Winners of the same. The team comprised of Sawani Chothe, S Dhivya and Mrinal Aiyappa.

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