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SC Collegium recommends the transfer of a Judge of Patna HC to Andhra Pradesh HC

SC Collegium recommends the transfer of a Judge of Patna HC to Andhra Pradesh HC

The Supreme Court Collegium in its meeting held on 15-10-2019 has decided to recommend transfer of Mr. Justice Rakesh Kumar, Judge, Patna

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Published on October 17, 2019October 17, 2019By Bhumika Indulia

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The Supreme Court Collegium in its meeting held on 15-10-2019 has decided to recommend transfer of Mr. Justice Rakesh Kumar, Judge, Patna High Court to Andhra Pradesh High Court.

Supreme Court of India

Collegium

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