National University of Study and Research in Law, Ranchi is organising a one-day Seminar on Mob Lynching and Vigilantism: A Human Rights Perspective, on 10th of December, 2019. The seminar is being organized by the Centre of Human Rights and Subaltern Studies (CHRSS), National University of Study and Research in Law, Ranchi.

Mob lynching involves a group of violent people attacking and lynching a person or group of person amounting to hate crimes on the ground of religious violence, caste-based discrimination or targeting a particular community which is very issue and great threat for human rights. In spite of having an Independent Judicial system, people have moved out for public justice system which is a great threat to democratic setup.
Seminar Date: 10th December, 2019.
Venue: National University of Study and Research in Law, Pithoria Road, Bukru, Kanke, Ranchi, Jharkhand, 834006.
Eligibility
Academicians, students, legal professionals and researchers are invited to come up with their contributions.
Theme
The theme of the seminar is “Mob Lynching and Vigilantism: A Human Rights Perspective” and includes the following sub-themes:
MOB LYNCHING
Rise and Growth
Legislative and Judicial Response
Way forward
VIGILANTISM
Social Paradigm
Legal Regulation
Enforcement Mechanism
Call for Papers
Last date to submit the abstract: 10th November 2019
Last Date for Final Paper Submission: 15th November 2019
E-mail Id for Submissions: chrss@nusrlranchi.ac.in
All the participants shall be informed about the acceptance and selection of their Paper through e-mail. The Selected Participants must register their names through registration form by 15th November 2019.
Registration Details
Registration form: Click HERE
Declaration Form:
Please find attached.
“All the participants shall be informed about the acceptance and selection of their Paper through e-mail. The Selected Participants must register their names through registration form by 15th November 2019.
Fee Details
Academicians: Rs. 1000
Research Scholar: Rs. 800
Student: Rs. 600
On the spot registration
Academicians: Rs. 1200
Research Scholar: Rs. 1000
Student: Rs. 800
The charges are inclusive of breakfast and lunch and snacks.
Note: Accommodation will be provided to participants on an extra payment of Rs. 500 per day per person.
Payment Details
Payment will be accepted only by Demand Draft or Online Mode (NEFT / RTGS) in favour of “Registrar NUSRL, Ranchi”.
Bank Details
Bank Name: Bank of India
Branch: NUSRL Campus, Ranchi
IFSC Code: BKID0005900
Account Number: 490710110003104
The Demand Draft should be sent to “The Convener, CHRSS”, National University of Study and Research in Law, Pithoria Road, Bukru, Kanke, Ranchi, Jharkhand, 834006”.
Submit the Scanned Copy of Demand Draft or Receipt of Online Payment through Official E-mail Id: chrss[at]nusrlranchi.ac.in.
Instructions
Payment done through any mode other than NEFT/DD/On spot payment will not be recognised as a valid payment. Payment of fees through Google Pay, UPI, Phone pay, Paytm, IMPS, etc is not

 permissible.
In case of payment done through NEFT/RTGS, UTR(Unique Transaction Reference) Number has to be mandatorily shared with CHRSS.S haring any transaction id or Reference no. other than UTR number. will not serve the purpose.
Contact Information
For paper related issue
Rajiv Pandey: 9470902202
Mayank Tiwari: 09430354399
For food-related query
Pranjal Chaturvedi: 07277571242
Aditya Kr. Mishra: 09113359578
For payment related query
Pranjal Chaturvedi: 07277571242
For Accommodation
Aditya Raj: 9576000040 and Swapnil Nayan: 7004219651: For Boys
Divyanshi: 8178292360 and Shivani Pahuja: 8298872971: For Girls

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