No. RS 1/3/2019-L.—The following Order by the President dated the 22nd October 2019, is published for general information:-

“In exercise of the powers conferred upon me by clause (1) of Article 85 of the Constitution, I hereby summon the Rajya Sabha to meet at New Delhi on Monday, the 18th November 2019 at 11.00 A.M.

No. 37/1/(II)/2019/T.—The following order by the President dated the 22nd October, 2019 is published for general information:—

“ In exercise of the powers conferred upon me by clause (1) of article 85 of the Constitution, I hereby summon the Lok Sabha to meet at New Delhi on Monday, the 18th November, 2019 at 11.00 A.M.


Rajya Sabha Secretariat & Lok Sabha Secretariat

[Notification dt. 22-10-2019]

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