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Rajasthan HC | Appointment Order of Mahendar Kumar Goyal to be the Judge

Rajasthan HC | Appointment Order of Mahendar Kumar Goyal to be the Judge

Appointment Order President is pleased to appoint Mahendar Kumar Goyal, to be the Judge of the Rajasthan High Court with effect from

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Published on November 5, 2019November 6, 2019By Bhumika Indulia

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Appointment Order

President is pleased to appoint Mahendar Kumar Goyal, to be the Judge of the Rajasthan High Court with effect from the date he assumes charge of the office.

Ministry of Law and Justice

[Notification dt. 05-11-2019]

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