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School of Law, CHRIST wins 9th ILNU Competition Commission of India Moot, 2019

School of Law, CHRIST wins 9th ILNU Competition Commission of India Moot, 2019

Reported by Anirudh Kulkarni

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Published on November 7, 2019November 10, 2019By Bhumika Indulia

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School of Law, CHRIST is pleased to announce that the team comprising of Drishya B Shetty, Vandana Birthur and Aditye Arora have been adjudged as the Winners of the 9th ILNU Competition Commission of India Moot, 2019 at Nirma University, Ahmedabad.

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