The Advanced Criminal Law Studies Committee, School of Law, Christ (Deemed to be University) is holding the 5th edition of its annual flagship event, National Trial Advocacy and Judgment Writing Competition (NTAC) from 13th December 2019 to 15th December 2019.
The Competition is open for all students who are pursuing three or five-year LL.B. Degree Course in Universities/Colleges/Law Departments in India, as recognized by the Bar Council of India.
Registration Procedure
The participation in the 5th SLCU National Trial Advocacy and Judgment Writing Competition, 2019 is restricted to 24 teams only, on a first-come basis. In case the teams haven’t provisionally registered as of yet they are requested to do the same firstly, by sending a mail through their respective Official College Email ID or Other Official IDs handled by recognized student bodies to the Advanced Criminal Law Studies Committee, at criminallaw.committee@law.
The teams which have already got confirmation for thier respective provisional registrations should sumit the following documents in order to complete the registration process:
(i) Duly filled registration forms with Signature & Seal affixed by the concerned authorities.
(ii) Scanned copy of the Demand Draft of the registration fee and accommodation fee.
The above-mentioned documents are to be emailed to criminallaw.committee@law.
Along with the initial Trial Proposition, there will be a staggered release of new evidence and annexures. It shall be published in the ACLSC official website, https://slcuaclsc.
All the Participating Teams are kindly requested to send an e-mail with the subject as “List of Witnesses_Institution Name: 5th NTAC 2019” to criminallaw.committee@law.
Venue
School of Law, CHRIST (Deemed to be University), Hosur Road, Bengaluru – 560-029.
Contact Details
E-mail: criminallaw.committee@
Student Conveners:
Geetanjali Palaniappan – geetanjali.p@law.
Anant Singh – anant.singh@law.
