Appointment Order of 3 Additional Judges
In exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri (i) Soumitra Saikia, (ii) Parthivjyoti Saikia and (iii) S. Hukato Swu, to be Additional Judges of the Gauhati High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices.
Ministry of Law and Justice
[Notification dt. 23-11-2019]
