The Corporate Law Society, National Law University, Jodhpur is pleased to announce the 4th Pranita Mehta Memorial Essay Competition, 2019, in memory of Ms. Pranita Mehta, an exceptional student of NLU, Jodhpur.

Topics:

  1. A new world for corporate whistleblowers: Changes in the Insider Trading Laws in India.
  2. The future of shares issued with differential voting rights in the Indian corporate regime.
  3. Decriminalization of corporate offences in India: Should it be permitted?
  4. The obligation to give back: The changing face of Corporate Social Responsibility in India.

Important Deadlines:
Last Date of Submission of the Essay: January 10, 2020 (11:59 pm)
Declaration of the results: First week of March, 2020


Prizes:
Winners shall be awarded the following prize money:

  1. First Prize: Rs. 25,000/-
  2. Second Prize: Rs. 15,000/-
  3. Third Prize: Rs. 10,000/-
Please find attached the Official Brochure for the Essay Competition. For further queries please contact Ms. Nitya Jain (+91 9811353355)

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