As reported PTI, Senior Advocate Rajeev Dhavan, who appeared for Muslim parties in the Ram Janmabhoomi-Babri Masjid title dispute case has been sacked from the same on the reasons of him being unwell.

Sr. Advocate Dhavan posted on his Facebook that,

“Just been sacked from the Babri case by AOR (Advocate on Record) Ejaz Maqbool who was representing the Jamiat. Have sent formal letter accepting the ‘sacking’ without demur. No longer involved in the review or the case”

 Jamiat Ulema-e-Hind, headed by Maulana Arshad Madani, on Monday filed a review petition challenging the Supreme Court’s Ayodhya verdict.

A plea seeking review of the verdict was filed in the apex court on Monday by Maulana Syed Ashhad Rashidi, legal heir of original litigant M Siddiq, and the Uttar Pradesh president of the Jamiat Ulama-e-Hind. It stated that “complete justice” could only be done by directing reconstruction of the Babri Masjid.


[Source: PTI]

 

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