Symbiosis Law School, Pune was established in 1977 with Mr. S.B Majumdar, the President of Symbiosis Society, envisioning an institution that imparts the values of care, courage and competence to the young society of this country, thus contributing to its betterment. Over the last four decades since its inception, Symbiosis Law School, Pune has established an ethic of pushing limits and surpassing expectations by consistently improving the quality of education and the surrounding infrastructure year after year. Over the last decade, however, we have attempted to broaden that horizon by adding a hefty cultural element to the college environment, with the objective of providing the students with a more holistic environment for growth. That has led to the genesis of what is now Symbhav, the biggest cultural fest in Pune.

Legal events have been an important part of the fest over the years and we consider it a great opportunity to experiment with different kinds of events and host events of the highest quality for all participants. This year we are breaking away from the normative formats of moot court competition, to host the ‘Nithin Patil Memorial Mono Advocacy Competition’ from 28th February 2020 to 1st March 2020 to be held in Symbiosis Law School Pune.

This competition format will be aimed at testing the participants’ ability to present a case from a holistic perspective – testing everything from researching and drafting skills, to oratory and deliberation skills. The competition format will involve each participant registering individually, and the individual will be expected to draft the memorial as well as engage in the oral pleadings individually. The complete moot problem, as well as the rules and regulations for the event, are attached as a separate document below.

Registration:

Kindly fill in the following google form to register provincially. Please remember that the registration will be done on a first-come-first-serve basis and that only the first 32 participants will be provisionally registered. The deadline for provisional registration is December 25, 2019.

Click HERE

Thereafter, the final registration (the submission of the soft copy of the form and the full registration amount) will have to complete by January 18, 2020. The other dates and the form that has to be submitted in soft copy (scanned) format are also given in the document below.

For any queries, you can contact our students-in-charge whose details have been provided below:

Contact: Rashi Mishra: +91 94258 61560; PrakritiTripathi: +91 81261 93154; Abhishek Singh (9971195191); Shanvi Punamiya (9619883816)

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