The National Human Rights Commission, NHRC, India has taken suo motu cognizance of media reports that minor victim of sexual assault was set on fire by her tormentor resulting in her death in Agartala district of Tripura.

The Commission has issued notices to the Chief Secretary and the Director General of Police, Tripura calling for a detailed report in the matter within four weeks including status of the investigation and any relief granted to the NOK of the deceased.

The Commission has observed that though it is not mentioned in the media reports that whether the aggrieved family or the victim had approached the police authorities with their complaint but the death of a minor girl as a result of a barbaric act done by the accused is a matter of concern for it. Reiterating its displeasure towards increasing incidents of sexual assault of women across the country, the Commission has said that it is awaiting reports from all the States and UTs including Union Ministry of Women and Child Development in the matter.

According to the media reportsd, carried today on the 9-10-2019 that on 28-10-2019, the victim was kidnapped by the accused from her residence and was subjected to sexual abuse. Later, the accused raised a demand of Rs 5 Lakhs in lieu of solemnizing marriage with the victim. Some amount of money was reportedly paid by the family and there was a dispute between the family of the victim and the accused for the remaining money. As mentioned in the news reports, the accused and his mother have been arrested by the police after the incident.


National Human Rights Commission

[Press Release dt. 09-12-2019]

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