Shri V S Sundaresan took charge as Executive Director in SEBI on December 9, 2019.  

Prior to his promotion as Executive Director, Shri Sundaresan was working as Chief General Manager in Enquiries and Adjudication Department in SEBI.

Shri Sundaresan has more than 30 years of experience in the development, regulation and protection of interest of investors in the Indian Securities Market and has worked in various departments in SEBI.

He was head of the Investigations Department till July 31, 2019.  He had supervised more than 500 investigation cases on market manipulation, insider trading, the takeover of companies, public issues, collective investment schemes, compliance with continuous listing requirements, etc..

His past assignments include formulation and enforcement of regulations on issuance of securities, listing, takeover of companies, buy-back and delisting, trading, clearing and settlement, risk management, dematerialization, registration and supervision of stock brokers.

Shri Sundaresan has been a member of various SEBI and inter-regulatory Committees.

A graduate in Commerce, Shri Sundaresan holds Post Graduation in Finance and Human Resources and a degree in law. He is also a Certificated Associate Member of the Indian Institute of Banking and Finance.


SEBI

[Press Release dt. 10-12-2019]

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