ALS Noida | Training Programme cum National Seminar on “Human Rights" in India

This event aims to bring together researchers, professionals, activists and students to discuss the modern concepts of Human Rights and Gender Justice, expanding scope & violation of such rights and mechanisms to restoration of Human Rights and Gender Justice in India. Thus, this event would be centered around the various themes but this session will more focused on particular sub-themes only.

ABOUT AMITY LAW SCHOOL, NOIDA

Amity University, Uttar Pradesh a world-class bona fide University established by a State Act, recognized by the University Grants Commission (UGC) and accredited by National Assessment and Accreditation Council (NAAC) with “A+” Grade, as a leading institution engaged in imparting higher education in various fields.

SUB-THEMES

Triple Talaq and the Constitution of India
Acid Attack – Recourse from acerbic life to normal one
Sex Selection and Abortion
Reproductive Rights of Women in India
Prevention of Women from Sexual Offences
Inequality in Education and Employment for Women
Mental Health of Women
Legal Rights of Surrogates in India
Honour Killing – Whether An “Honored” Crime?
Access of Human Rights to the Women in the Tribal areas of India

(The above mentioned themes are not exhaustive. Participants can cover any other relevant theme related to the broader theme)

AREAS OF DISCUSSIONS

Universal Declaration on Human Rights, 1948
UN Convention on the Elimination of All Forms of Discrimination against Women, 1979
Protection of Human Rights Act, 1993
Protection of Women from Domestic Violence Act, 2005
Composition and functioning of NHRC/SHRCs/National Commission of Women
Discrimination in Health and Reproductive Rights of Women
Violence against Women
Female foeticide and Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 2003
Medical Termination of Pregnancy Act, 1971
Reproductive and Maternal Health
Education and Employment issues
Empowering at risk: Tribal women

IMPORTANT DATES

Late Date for Registration and Submission of Fees	6^th January, 2020
Date of Seminar	10^th January, 2020

NOTE

Certificates will be awarded for participation in the Training Session
No TA/DA shall be provided to the participants. Paid Accommodation can be arranged

FEES DETAILS

Academician/Legal/Medical Practitioners/Research Scholars/Students

Rs. 400/-

FACULTY COORDINATORS

Dr. Neha Bahl

Convener

nbahl@amity.edu

Ms. Sheeba Ahad

Co-Convener

sahad@amity.edu

Ms. Ghazala Sharif

Co-Convener