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Karnataka HC | Appointment of three Additional Judges

Karnataka HC | Appointment of three Additional Judges

Appointment of three Additional Judges of Karnataka High Court President is pleased to appoint the following as the Additional Judges of the

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Published on January 3, 2020January 3, 2020By Bhumika Indulia

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Appointment of three Additional Judges of Karnataka High Court

President is pleased to appoint the following as the Additional Judges of the Karnataka High Court:

Ravi Venkappa Hosmani
Maralur Indrakumar Arun
Engalaguppe Seetharamaiah Indiresh

Ministry of Law and Justice

[Notification dt. 02-01-2019]

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