S.O. 72(E).— Consequent on the completion of the term of Office of Justice Shri M.M. Kumar as President, National Company Law Tribunal (NCLT) on 04.01.2020, Shri Bethala Shantha Vijaya Prakash Kumar, Member (Judicial), the senior-most Member in NCLT, shall act as President, NCLT in terms of Section 415 of the Companies Act, 2013 (18 of 2013) for a period of three months with effect from 05.01.2020 or until a regular President is appointed or until further orders, whichever is earliest.
Ministry of Corporate Affairs
[Notification dt. 03-01-2020]
