Al-Ameen College of Law is organising its 5th National Moot Court Competition 2020. The competition is scheduled to be conducted in the Al-Ameen College of Law, Bangalore, Karnataka from 13th to 15th March 2020. 
 
The participation shall be restricted to the first 30 teams who confirm their participation on ‘first come first serve’ basis.
 
The teams interested to participate in the competition are required to register online by visiting the official website www.alameenlaw.in on or before 15th January 2020.
 
 All Participating teams must submit a soft copy of their memorials for both the sides on or before 28th February 2020 within 11.59.P.M.
 
All participating teams shall submit 6 sets of Hard Copy of the Memorials (i.e., 6 for Petitioner and 6 for Respondent). Total 12 copies must reach the organizers latest by 05th March 2020. Participants are advised to carry copies of Memorials during the competition for their own perusal. 

The maximum number of participants per team shall be restricted to 3 out of which 2 shall be Mooters and 1 shall be Researcher. A team may also consist of only 2 Mooters. Each team will be allotted a team code. The team code will be sent to the teams through mail after the registration is complete.
 
Visit the webste (http://www.alameenlaw.in/) for further details.

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