The NLS Public Lectures Series

Invites you to the book release and panel discussion on

 An Idea of a Law School: A Place of Transformative Legal Education in India

On Thursday, 9th of January 2020 from 3.00 pm to 4.30 pm at the Allen & Overy Conference Hall.

The setting up of the National Law School in Bangalore in the late 1980s was a remarkably  unself – conscious experiment in educating a new breed of ‘social engineers’ and an institution that billed itself ‘Harvard of the East’. This event marks the publication of ‘An Idea of a Law School, Ideas from The Law School’ [Edited by Dr. Madhava Menon, Murali Neelakantan and Sumeet Malik, Eastern Book Company (EBC), Lucknow] – a volume which examines the scope and impact of a catalytic revolution in legal education in India marked by the establishment of the ‘law school’ by Dr. N R Madhava Menon.

The following panel will release and discuss the book:

Panelists:

Dr. Aditya Sondhi, Senior Advocate

Prof. Kamala Sankaran, Former Vice Chancellor, TNNLU, Tiruchirappalli.

Prof. N S Nigam, Dean, School of Law, BML Munjal University.

Prof. Sarasu Esther Thomas, Registrar, NLSIU, Bengaluru

Moderator:

Mr. Murali Neelakantan, Editor, An Idea of Law School.

We look forward to seeing you.

NLS PUBLIC LECTURE SERIES
II TRIMESTER NOVEMBER 2019 TO JANUARY 2020.
LIST OF SPEAKERS
SL NO DATE DAY PRESENTER TOPIC
1 14/11/2019 Thursday Prof. Arun Thiruvengadam, Faculty at Azim Premji University. Exploring the Constitutional Contours of the Ayodhya Verdict’
2 21/11/2019 Thursday Prof. Ajay Gudavarthy,  Centre for Political Studies,
School of Social Sciences, JNU
SECULAR SECTARIANISM: LIMITS TO SUBALTERN POLITICS
3 28/11/2019 Thursday Mr. Suhrith Parthsarathy, An independent practitioner of law, living and writing in Chennai. The title of the lecture: “The Supreme Court today: mostly final but rarely infallible”.
4 7/12/2019 Saturday Ms. Atishi Marlena, member of the Political Affairs Committee of Aam Aadmi Party The NLS Public Lectures Series in collaboration with The Law and Society Committee
organised a talk on  Fixing a Broken Government System: Lessons from ‘Delhi’s Education Revolution   By Atishi Marlena
5 13/12/2019 Friday Mr. Victor Madrigal-Borloz- In 2017 the United Nations Human Rights Council appointed Mr. Madrigal-Borloz as UN Independent Expert on Protection against violence and discrimination based on sexual orientation and gender identity. Sexual Orientation & Gender Identity: Developments in International Law
6 9/1/2020 Thursday Panellists:
Dr. Aditya Sondhi
Prof. Kamala Sankaran
Prof. N S Nigam
Prof. Sarasu Esther Thomas

Moderator:
Mr. Murali Neelankantan

NLS Public Lecture Series.

Book Release and Panel discussion: “An Idea of a Law School- Ideas from The Law School” by
N.R. Madhava Menon
Murali Neelakantan
Sumeet Malik.

7 17/1/2020 Friday Nayanjot Lahiri
historian and archaeologist of ancient India and a professor of history at Ashoka University
‘Cities of Indus Civilization: New Perspectives’

Sincerely,

Prof. (Dr.) Sudhir Krishnaswamy

Vice Chancellor, NLSIU

Bengaluru 560072

Ph: 080-23160520

Rashmi Venkatesan,                                  Kunal Ambasta,

Convenor,                                                     Co- Convenor,

The NLS Public Lecture Series                     The NLS Public Lecture Series

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