SC Collegium Resolution | Recommendation for elevation of Advocate Javed Iqbal Wani as Judge of J&K HC approved

Supreme Court Collegium after taking into consideration the material on record, has approved the proposal for elevation of Shri Javed Iqbal Wani,

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Published on January 23, 2020January 23, 2020By Bhumika Indulia

Supreme Court Collegium after taking into consideration the material on record, has approved the proposal for elevation of Shri Javed Iqbal Wani, Advocate as Judge of the Jammu & Kashmir High Court.

[Collegium Resolution dt. 22-01-2020]

Supreme Court of India

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SCC Times

SC Collegium Resolution | Recommendation for elevation of Advocate Javed Iqbal Wani as Judge of J&K HC approved

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