DSNLU | Neeti – 1st National Policy Drafting Competition
About the competition -NEETI is one-of-its-kind Policy Drafting Competition by Drishtikon of DSNLU and Orpheus Sabha Foundation, which aims to provide platform
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IBBI’s Update to CIRP Regulations: Revisions and Reflections
by Prakul Thadi* and Sarthika Singhal**
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Call for Papers | ATHENA 2.0 A National Conference
About NMIMS, School of Law Established in the year 2018, SVKM’s NMIMS, School of Law, Navi Mumbai offers two courses, BA-LL.B (Hons.)
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Over 85 Speakers, 30 sessions and more than 800 attendees at India’s first Festival of Law and Legal Literature held in New Delhi
The VIDHI SAMMAN Awards made a memorable debut at the conclusion of Vidhi Utsav 2024 on March 17 at Constitution Club.
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Khaitan & Co advises Eris Lifesciences Limited on its acquisition of the branded formulations business of Biocon Biologics Limited in India
DEAL DETAILS Eris Lifesciences Limited | Acquisition of the Indian branded formulations business of Biocon Biologics Limited Khaitan & Co advised Eris
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7th MM National Moot Court Competition, 2024
Department of Law, MM(DU) Mullana is Organizing its 7th National Moot Court Competition in the Month of April (25th, 26th & 27th April)
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Performance of the NCLTs under the IBC Regime: An Overview
by Bishwajit Dubey† and Raghav Pandey††
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DSK Legal advises Valor Estate Limited for Qualified Institutions Placement
DSK Legal advised and assisted Valor Estate Limited (Formerly known as D B Realty Limited) (the “Company”) in connection with the filing
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IDIA Online Legal Workshop: Enhance Your Law School Journey
6TH IDIA CERTIFICATE LEGAL WORKSHOP 2024 [ONLINE]: The IDIA Chapter of West Bengal, is conducting a two-day Legal Workshop on 23rd and
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Belated Preliminary Assessment: Prejudicial to the Interest of CCLs
by Maharukh Adenwalla† and Gayatri Virmani††
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On Procedure and Propriety: Travails of an Innocent Purchaser of Tainted Property under the PMLA Framework
by Onkar Thakur†, Nalin Jha†† and Saksham Chaturvedi†††
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‘The Courts and the Constitution-2023 in Review’ Conference M.K. Nambyar Saarclaw Conference Hall, NALSAR Hyderabad [March 30-31, 2024]
PROGRAMME CONCEPT NOTE The ‘Courts and The Constitution’ Conference is an annual programme, meant to encourage critical engagement and the production of
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Call for Papers | Journal for Maharashtra National Law University Aurangabad (JMNLUA)
About Maharashtra National Law University, Aurangabad: Maharashtra National Law University, Aurangabad was created under the Maharashtra National Law University Act, 2014, on
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NLUJ ITEC Programme 2024
National Law University Jodhpur (NLUJ) and Indian Technical and Economic Cooperation (ITEC), Ministry of External Affairs, Government of India, organized the Two-Week
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ICSID Secretary-General to deliver closing keynote at London International Disputes Week 2024 Core Conference
London International Disputes Week (LIDW) has today announced that Meg Kinnear, Secretary-General of the International Centre for Settlement of Investment Disputes (ICSID),
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Justice R.C. Lahoti Memorial Moot Court Competition, 2024
In the realm of legal education, the Manav Rachna University’s School of Law has once again demonstrated its commitment to fostering academic
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1st MCMTC National Moot Court Competition
FACULTY OF LAW Celebrating a significant milestone, the Faculty of Law, JNVU proudly marks 75 years of unwavering commitment to education. Since
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