1st MCMTC National Moot Court Competition
FACULTY OF LAW Celebrating a significant milestone, the Faculty of Law, JNVU proudly marks 75 years of unwavering commitment to education. Since
Continue reading
DSNPD’24 [16-17th March, 2024]
ABOUT DSNLU DSNLU endeavours to be a premier law school with state-of-the-art facilities and emphasis on clinical aspects to promote and provide
Continue reading
2024 SCC Vol. 2 Part 4
M.P. Municipal Corporation Act, 1956 (23 of 1956) — S. 132(6)(l) — Tax on advertisement: Law clarified on requisites for levy of
Continue reading
Himgiri Zee University, Dehradun | 1st National Moot Court Competition, 2024 [19th-21st April,2024] Register by 30th March
ABOUT THE ORGANISERS The school of legal studies at Himgiri Zee University, Dehradun (deemed university) stands as a beacon of legal education,
Continue reading
The Digital Personal Data Protection Act, 2023: Overview of the Impact on Data Fiduciaries and the Obligations Placed
by Varun Kumar† and Ishika Mittal††
Continue reading
Insights into Data Privacy Law Practice with Anurag Sushant
Interviewed by Sucharita Mishra
Continue reading
LKS acts for Premion LLC in connection with the Indian leg of the global equity and asset purchase of Octillion Media LLC
(LKS) advised Premion LLC, an industry leading connected TV (CTV)/Over-the-Top (OTT) advertising platform, for acquisition of Octillion Media India Private Limited.
Continue reading
DME National Moot Court Competition 2024 [Register by 12th March, 2024]
Delhi Metropolitan Education, Noida is pleased to invite you to participate in the DME National Moot Court Competition, 2024 on 6th-7th of April (Sat-Sun), 2024.
Continue reading
Faculty of Law, BHU Varanasi is hosting the a two-day ‘Kashi Nyay Samagam’ on Bhāratiya Jurisprudence from 16th March to 17th March 2024.
Under the aegis of the Ministry of Education, Govt of India, Ministry of Culture, Govt of India, Central Sanskrit University, New Delhi
Continue reading
2024 SCC Vol. 2 Part 3
Arbitration and Conciliation Act, 1996 — S. 34: Objections to the award: Law summarised relating to Court’s power to review awards under
Continue reading
Tax Arbitration in India: Scope and Trends
by Tarun Jain†
Cite as: 2024 SCC OnLine Blog Exp 23
London International Disputes Week 2024 launches with Lady Chief Justice Lady Carr as keynote speaker
This year, the Rt Hon. the Baroness Carr of Walton-on-the-Hill, Lady Chief Justice of England and Wales, will deliver her keynote speech at the Core Conference, as part of the five-day programme.
Continue reading
SLS Hyderabad | PRAEDIUM 2.0: National Seminar and Paper presentation on Contemporary Trends in the Real Estate Sector of India [Submit Abstract by 17th March, 2024]
About the Organiser: “Symbiosis” means the interaction between two different organisms living in a close physical association. The idea of “Symbiosis” is
Continue reading
RGNUL 2nd National Seminar on Alternative Dispute Resolution (ADR) in Consumer Protection in India [Submit Abstract by March 15, 2024]
ABOUT THE UNIVERSITY The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing
Continue reading
NLUO | Virtual course on “Legal Foundations for Technology, Innovation, and Entrepreneurship”: Navigating the Digital Era
NLUO announced the upcoming virtual course on “Legal Foundations for Technology, Innovation, and Entrepreneurship: Navigating the Digital Era,” organized by LexTech: Centre for Law,
Continue reading
Call for Papers | JCLS Volume — I, 2024
The HPNLU Journal of Cyber Laws and Security (JCLS) (Volume — 1) is launching the maiden issue of its annual publication, HPNLU
Continue reading
Lucknow University| Online Extempore Competition [Register by 2nd March]
The Faculty of Law, University of Law is organising an Online Extempore Competition on 5th March 2024. The last date for registration is 2nd March 2024.
Continue reading
NLIU Agreement Drafting and Presentation Competition, 2024
About the Competition: The Competition is a one of its kind endeavor launched by the NLIU Law Review to foster the learning
Continue reading