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  • Posts by Saba
Written by Saba

Conference/Seminars/LecturesLaw School News

SLS NOIDA: Interactive Session on Mahatma Gandhi’s 18-Point Constructive Programme – Indian Politics and Role of Youth

Reported by Akanksha Vishnoi

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Published on August 13, 2018August 13, 2018By Saba
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Conference/Seminars/LecturesLaw School News

Law Mantra announces International Seminar on Human Rights & Persons with Disabilities

Law Mantra is organising a one Day International Seminar on Human Rights & Persons with Disabilities, on 2nd December, 2018 at the

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Published on August 13, 2018August 13, 2018By Saba
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Conference/Seminars/LecturesLaw School News

NLUO announces Conference on Animal and Environmental Welfare [25th-26th Sep 2018]

Reported by Avinash Gautam

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Published on August 12, 2018By Saba
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Law School NewsOthers

ILS | Advanced Certificate Program on Civil Court Practice and Procedure

Reported by Saranya Mishra

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Published on August 12, 2018By Saba
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Conference/Seminars/LecturesLaw School News

ILNU | National Students Conference on International Humanitarian and Refugee Laws

Reported by Aastha Srivastava

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Published on August 10, 2018By Saba
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AchievementsLaw School News

Institute of Law, Nirma University awarded IP Campus of the Year 2018

Reported by Aastha Srivastava

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Published on August 10, 2018August 13, 2018By Saba
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Conference/Seminars/LecturesLaw School News

SLS NOIDA | Workshop on Research for and Drafting of Memorials

Reported by Akanksha Vishnoi

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Published on August 10, 2018August 10, 2018By Saba
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Call For PapersLaw School News

Call for Papers | Conference on Corporate Law and Governance | National Law University, Jodhpur

Reported by Srishti Rai Chhabra

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Published on August 9, 2018By Saba
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Conference/Seminars/LecturesLaw School News

JGLS | The Politics of Family Law Lecture Series | On Khasi Lineage Bill, 2018 by Laetitia Warjri

Reported by Rahisha Sinan

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Published on August 9, 2018August 9, 2018By Saba
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Law School NewsOthers

ILS Pune | Certificate Course in Legislative Drafting

Reported by Saranya Mishra

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Published on August 9, 2018By Saba
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Law School NewsOthers

Call for Applications | IDIA | Training & Materials Vertical

This is a call for applications to be part of the Training & Materials Vertical of the Increasing Diversity by Increasing Access (IDIA) Project. The IDIA

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Published on August 8, 2018By Saba
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AchievementsLaw School News

NLSIU win the IBA-VIAC CDRC VIENNA Mediation and Negotiation Competition 2018

Reported by Apurva Singh

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Published on August 8, 2018By Saba
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OP. ED.

The Ninth Mile of Indian Competition: The Rebirthing to the Contemporary

by Priya & Karan Vijay*

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Published on August 8, 2018August 9, 2018By Saba
Leave a comment216 views
AchievementsLaw School News

IBA-VIAC CDRC Vienna, 2018 | Yashraj Samant – Experience Sharing Report

Reported by Arnav Maru

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Published on August 8, 2018By Saba
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Cases ReportedSupreme Court Cases

2018 SCC Vol. 6 August 7, 2018 Part 4

Civil Procedure Code, 1908 — Or. 2 R. 2 — Bar of second suit: Bar of second suit under this provision is

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Published on August 7, 2018By Saba
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OP. ED.

The Lokpal Act, 2013 — Still waiting for the sunrise

by Dr. Madhubrata Mohanty*

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Published on August 7, 2018August 7, 2018By Saba
Leave a comment238 views
Law School NewsMoots

ALS NOIDA announces 2nd Amity National Alternative Dispute Redressal Tournament 2018

Reported by Vaibhav Garg

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Published on August 7, 2018August 9, 2018By Saba
Leave a comment253 views
AchievementsLaw School News

SLS Noida alumnus Spandana Gunda awarded Great India Scholarship 2018

Reported by Akanksha Vishnoi

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Published on August 7, 2018August 7, 2018By Saba
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Law School NewsOthers

O.P. Jindal Global University | 7th Convocation Ceremony [Aug 7th]

Reported by Rahisha Sinan

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Published on August 6, 2018By Saba
Leave a comment125 views
Conference/Seminars/LecturesLaw School News

NUALS | 3rd Barrister M K Nambyar Law Lecture

Reported by Priyadarsini T. P.

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Published on August 6, 2018By Saba
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