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Posts by Saba
(Page 2)

Written by Saba

ILS

Law School News Others

ILS Pune announces Diploma in Corporate Laws -2 – 2018-19

Reported by Saranya Mishra

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Published on October 17, 2018By Saba

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Interviews

Naman Devpura and Kartikeya Chamola of GNLU on winning the Aditya Birla Scholarship (2018)

by Hrithik Khurana

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Published on October 17, 2018By Saba

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Conference/Seminars/Lectures Law School News

SLS NOIDA organises ‘Seminar on U.S. Constitutional Law: An Introduction’

Reported by Akanksha Vishnoi

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Published on October 16, 2018By Saba

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Call For Papers Law School News

CLD NUALS Securities E-Newsletter | Call for Contributions

Reported by Priyadarsini T P

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Published on October 16, 2018By Saba

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Cases Reported SCC Weekly

2018 SCC Vol. 8 October 14, 2018 Part 5

Constitution of India — Arts. 239-AA and 145(3) — Interpretation of Art. 239-AA: Appeals on the matter need to be heard by

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Published on October 15, 2018October 15, 2018By Saba

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Achievements Law School News

UILS, Punjab University wins 12th NALSAR Justice B R Sawhny Memorial Moot Court Competition, 2018

Reported by Theja Saai

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Published on October 15, 2018By Saba

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Call For Papers Law School News

Call for Submissions | Special Issue on Trade Facilitation [Vol. 11, No. 1, Summer 2019]

Reported by Srishti Rai Chhabra

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Published on October 15, 2018By Saba

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Call For Papers Law School News

Call for Papers | NUALS 4th CIPR National Essay Writing Competition, 2018

Reported by Priyadarsini T P

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Published on October 15, 2018By Saba

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Achievements Law School News

SLS NOIDA wins Best Memorial and Best Speaker Awards at 3rd National Moot Court Competition, 2018

Reported by Akanksha Vishnoi

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Published on October 15, 2018By Saba

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Achievements Law School News

SLS NOIDA adjudged Runners-up at 4th Manipal Ranka National Moot Court Competition 2018

Reported by Akanksha Vishnoi

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Published on October 13, 2018By Saba

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Law School News Others

1st NLUJAA National Law Quiz Competition, 2018 announced [Register by 1st Nov.]

Reported by Khushboo Damani

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Published on October 13, 2018By Saba

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GNLU

Conference/Seminars/Lectures Law School News

GNLU-ICC Lecture on Maritime Arbitration announced

Reported by Hrithik Khurana

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Published on October 12, 2018By Saba

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Law School News Others

RMLNLU announces Manthan 4.0

Reported by Kratika Indurkhya

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Published on October 11, 2018October 13, 2018By Saba

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Conference/Seminars/Lectures Law School News

NLUJAA organises Conclave on Academic Integrity and Plagiarism

Reported by Khushboo Damani

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Published on October 11, 2018By Saba

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Conference/Seminars/Lectures Law School News

SLS NOIDA organises Seminar on the Stakeholder Responsibility of Corporate Boards

Reported by Akanksha Vishnoi

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Published on October 11, 2018By Saba

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Achievements Law School News

SLS Pune | Runners-up at World Rounds of Manfred Lachs Space Law Moot Court Competition, 2018

Reported by Shanika Bhowmick

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Published on October 11, 2018By Saba

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Call For Papers Law School News

1st NLUJAA National Legal Essay Competition, 2018 announced

Reported by Khushboo Damani

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Published on October 11, 2018By Saba

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Interviews

Yashfeen Ali, AMU on her papers being selected for presentation at Ivy League Universities

by Mirza Wardah Beg

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Published on October 11, 2018October 11, 2018By Saba

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Call For Papers Law School News

Call for Papers | Bharati Law Review [Vol. VII, Issue 2] | Submit by Oct. 25

Reported by Rupesh Jain

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Published on October 10, 2018By Saba

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Achievements Law School News

Bharti Vidyapeeth New Law College Pune: Mooting Achievements

Reported by Rupesh Jain

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Published on October 9, 2018October 9, 2018By Saba

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