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An Idea of a Law School, Ideas from the Law School was released at the National Law School, Bangalore. The Launch was

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  Azmat Hayat Amanullah  and Sneha Ravi Iyer who stood first and second in the AoR Examination in 2018 were felicitated at

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UNH Franklin Pierce School of Law is rated amongst the top five law schools to study Intellectual Property in the United States.

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From July 2019 SCC Online® blog will list the top ten† law school Law Reviews every month. The rankings for October 2019

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National Law Universities are premier academic institutions set up with the aim of improving the overall quality of the new entrants to

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AchievementsLaw School News

From July 2019 SCC Online® blog will list the top ten† law school Law Reviews every month. The rankings for September 2019

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A panel of Murali Neelakantan, Editor, Prof. Dev Gangjee, Oxford, Prof. Prabha Kotiswaran, Kings College London and Prof. Ken Shadlen, LSE had

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In a meeting with the Chief Justice and Justice Bobde, Sr Adv. Gopal Sankaranarayanan on behest of the Student body of NLSIU

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AchievementsLaw School News

From July 2019 SCC Online® blog will list the top ten† law school Law Reviews every month. The rankings for August 2019 are:

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ObituariesOP. ED.

A commemoration by Madhurima Mukherjee. Madhurima is closely associated with IDIA, an organisation founded by Shamnad. She also is a senior partner at AZB & Partners, Delhi.

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AchievementsLaw School News

From this month SCC Online® blog will list the top ten† law school Law Reviews every month. The rankings for July, 2019

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Contents Articles The Global Trade War Triggered by the United States —Shilpa Parasrampuria The Dilemma Created by the Privilege against Self Incrimination

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Table of Contents Character Merchandising: From Mickey Mouse to Chhota Bheem — Sugandha Chowdhry & Abhishresth Goswami Claiming A Fintech Patent Relying

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Contents An Empirical Analysis of the Early Days of the Insolvency and Bankruptcy Code, 2016 —Sreyan Chatterjee, Gausia Shaikh, Bhargavi Zaveri Corporate

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Contents Articles Insider Trading: Building Chinese Walls in India Armaan Patkar & Uday Rai Mehra?……………………………………………………………… ?1 Case Note: Daiichi Sankyo v. Malvinder

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Contents Articles India’s Draft E-Commerce Policy: The Pitfalls and Recommendations                        1 —Bhumesh Verma Impact of Ex Post Facto Mining Approvals on Forest

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Table of Contents Articles The Philosophy and Reality of Medical Ethics Mridula Mishra …………………………………………………………… 1 “VIP & Copyright: Indian Perspective” Ashish Kumar

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Contents Articles Emerging From The Rabbit Hole: The Future of the Legal Industry —SEAH Ern Xu & ONG Shaw Shiuan …………………………………………….. 1

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Aparna Rajagopal graduated from NLS, Bangalore in 1995. She is an environmentally sustainable organic farmer and supports the local community.

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An exciting new feature has been added to SCC Online® (Academic) – Moot Court Resources. This will include the Problem of the

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