Supreme Court (Constitution Benches) Archives

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State legislature can’t enact a law that touches the jurisdiction of the Supreme Court; Section 13(2) of the Chhattisgarh Rent Control Act held unconstitutional

Supreme Court: The 5-judge bench of Arun Mishra, Indira Banerjee, Vineet Saran, MR Shah and S. Ravindra Bhat, JJ has declared Section

Case Briefs Supreme Court (Constitution Benches)

Sabarimala Review Petitions NOT referred to a larger bench, but kept pending. Here’s what Supreme Court has actually held

Supreme Court: The 5-judge Constitution Bench of Ranjan Gogoi, CJ and RF Nariman, AM Khanwilkar, DY Chandrachud and Indu Malhotra, JJ has

Case Briefs Supreme Court (Constitution Benches)

Thought the Aadhaar issue was over with K.S. Puttaswamy judgment? Not yet. Here’s why

Supreme Court: On September 26, 2019, the 5-judge bench of former CJ Dipak Misra and A.K. Sikri, A.M. Khanwilkar, Dr D.Y. Chandrachud

Case Briefs Supreme Court (Constitution Benches)

Rules made under S. 184 of Finance Act struck down; Centre to make new Rules for appointment to Tribunals [Full Report]

Supreme Court: The 5-judge Constitution Bench of Ranjan Goigoi, CJ and NV Ramana, Dr. DY Chandrachud, Deepak Gupta and Sanjiv Khanna, JJ

Case Briefs Supreme Court (Constitution Benches)

Here’s why Supreme Court held that the Office of CJI comes under the purview of RTI

Supreme Court: In yet another historic verdict, the 5-judge constitution Bench of Ranjan Gogoi, CJ and NV Ramana, Dr. DY Chandrachud, Deepak

Case Briefs Supreme Court (Constitution Benches)

Ayodhya Verdict| Here’s why the 5-judge bench unanimously held that the disputed site belongs to Hindus [Detailed report]

Supreme Court: “This Court as the final arbiter must preserve the sense of balance that the beliefs of one citizen do not

Case Briefs Supreme Court (Constitution Benches)

Integrated Nodal Agency for all Tribunals: 5-judge SC bench seeks Centre’s view

Supreme Court: To ensure “efficient functioning” and “streamlining the working” of tribunals, the 5-judge bench of Ranjan Gogoi, CJ and N V

Case Briefs Supreme Court (Constitution Benches)

5-Judge Bench quashes Arunachal Pradesh Governor’s decisions re disqualification of MLAs, preponement of Assembly Session etc.

Supreme Court: Writing down a 331 pages long judgment, the 5-judge constitutional bench of Jagdish Singh Khehar, Dipak Misra, Madan B. Lokur,

Case Briefs Supreme Court (Constitution Benches)

NJAC Act and Constitution (Ninety-Ninth Amendment) Act declared unconstitutional by 5-Judge bench

Supreme Court: Justices J. S. Khehar, J. Chelameswar, Madan B. Lokur, Kurian Joseph and Adarsh Kumar Goel, pronounced the separate judgments and

Case Briefs Supreme Court (Constitution Benches)

5-judge bench modified the 3-judge bench order dated 11.08.2015 on Aadhaar card

Supreme Court: 5-judge bench of H.L. Dattu, CJ and M.Y. Eqbal, C. Nagappan, Arun Mishra and Amitava Roy, JJ constituted to clarify/modify

SCC Blog

Supreme Court (Constitution Benches)

State legislature can’t enact a law that touches the jurisdiction of the Supreme Court; Section 13(2) of the Chhattisgarh Rent Control Act held unconstitutional

Sabarimala Review Petitions NOT referred to a larger bench, but kept pending. Here’s what Supreme Court has actually held

Thought the Aadhaar issue was over with K.S. Puttaswamy judgment? Not yet. Here’s why

Rules made under S. 184 of Finance Act struck down; Centre to make new Rules for appointment to Tribunals [Full Report]

Here’s why Supreme Court held that the Office of CJI comes under the purview of RTI

Ayodhya Verdict| Here’s why the 5-judge bench unanimously held that the disputed site belongs to Hindus [Detailed report]

Integrated Nodal Agency for all Tribunals: 5-judge SC bench seeks Centre’s view

5-Judge Bench quashes Arunachal Pradesh Governor’s decisions re disqualification of MLAs, preponement of Assembly Session etc.

NJAC Act and Constitution (Ninety-Ninth Amendment) Act declared unconstitutional by 5-Judge bench

5-judge bench modified the 3-judge bench order dated 11.08.2015 on Aadhaar card

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