Climate Action
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ABOUT HIDAYATULLAH NATIONAL LAW UNIVERSITY Hidayatullah National Law University, a premier institute forlegal education and research iscelebrating its 20th Year ofestablishment. The

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DSNLU Journal of Science
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DSNLU Journal of Science, Technology & Law — (DJSTL) [E-ISSN No- 2583-1208] invites submissions for its Volume 3 Issue 2 on special

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International Humanitarian Law
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ABOUT RGNUL Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv

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Insolvency and Bankruptcy Code
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ABOUT THE UNIVERSITY Rajiv Gandhi National University of Law (RGNUL) was established in Punjab in 2006 by the State Legislature to provide

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Journal of Business Laws
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Greetings from CBCL! It gives us immense pleasure to announce that we are now accepting submissions for publication in Volume V of

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TNNLU Law Review
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About the Institution The Tamil Nadu National Law University, Tiruchirappalli (TNNLU) was established by the Government of Tamil Nadu by an Act

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rgnlu (1)
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About Rajiv Gandhi National University of Law The Rajiv Gandhi National University of Law, Punjab (RGNUL) is an autonomous National Law University

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Legislative Drafting
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After the successful release of the inaugural edition of NLIU – Journal for Legislative Drafting and Parliamentary Research (JLDPR) on the occasion

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Student Law Review
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ABOUT UILS University Institute of Legal Studies (UILS), Chandigarh was established as a Constituent Department of Panjab University, Chandigarh in the year

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Indian Review of International Arbitration
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The Indian Review of International Arbitration invites submissions from practitioners, academicians and students in the field of international arbitration for Issue II,

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call for paper
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About the Journal The Editorial Board of the NUALS Law Journal (ISSN Number 2319-8273) is inviting submissions for the first of its

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intellectural-property
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The CIRF-in-IPHD of CNLU, Patna is inviting research papers for the following journals under Volume IV, issue I & II (Jan-June & July-December 2023).

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nujs-journal
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The NUJS Journal on Dispute Resolution (‘JODR’), a flagship journal of the National University of Juridical Sciences is inviting submissions for its

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indian journal of constitutional law
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About the Journal  The Indian Journal of Constitutional Law (IJCL) (ISSN: 0975-0134), a flagship journal of NALSAR University of Law is now

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journal for law and justice
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About Journal for Law and Justice (JLJ) is a flagship student-run journal of the Law Centre-II, Faculty of Law, University of Delhi,

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punjab state information commission
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ABOUT THE BOOK: The proposed book seeks to delve into the multifaceted dimensions of law, governance, and policy with a special emphasis

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iccf 2023
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ICCF CONFERENCE International Conference on Corporate Law and Finance is an initiative of the Centre for corporate law studies to promote research

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amity law review
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About the Journal Amity Law Review (ALR) is a double-blind peer reviewed/refereed journal of Amity Law School, and is in circulation since

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indian arbitration law review
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The Indian Arbitration Law Review (“Journal”) is an annual double-blind peer-reviewed journal of the National Law Institute University, Bhopal (NLIU). Submissions for

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Call for Papers
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The Centre for Research and Training in Commercial Regulations of Maharashtra National Law University Mumbai invites contributions for its Journal on Corporate

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