8th UPES International Model United Nations Conference 2024
ABOUT UPES Established in 2003, the University of Petroleum and Energy Studies (UPES) is a multidisciplinary institution renowned for its industry-aligned curriculum
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Get yourself updated about all the upcoming Seminars, Conferences and Guest Lectures.
Call for Papers| Right to Equality Conference 2.0: Contemporary Challenges [Submit Abstract by Feb 15]
About the University: Founded on the vision of Dr Karsanbhai K Patel the Institute of Law, Nirma University (ILNU), established in 2007,
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NLSIU | Panel Discussion of ‘Decoding the NN Global Judgment’ [January 10, 2024]
A panel discussion is being convened jointly by Law School Policy Review (LSPR), Vidhi Centre for Legal Policy and NSLIU Kautilya Society.
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XIII ILNU Antitrust Moot & Conference [Feb 23-25, 2024]: Register by Jan 20th, 2024
The XIII Edition of ILNU Anti-Trust Moot & Conference, 2024 will be hosted and organised by ILNU.
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ILS Law College, Pune | 18th Remembering Professor S.P. Sathe International Conference on Law and Culture [14 & 15 March 2024]
Indian Law Society under the auspices of Professor S. P. Sathe Foundation, organizes “Remembering S.P. Sathe” event that consists of Public Memorial lecture, Moot Court Competition, and Conference at ILS Law College, Pune
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BHU Varanasi | Centennial National Conference on Legal Education in India, titled “Retrospect & Prospect,” [February 3-4, 2024]
BHU Varanasi is hosting the Centennial National Conference on Legal Education in India, titled “Retrospect & Prospect,” scheduled for February 3-4, 2024. The deadline for submissions is January 15.
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RMLNLU | 3rd Edition of National Seminar on Law And Technology [February 3-4, 2024]
The Committee to Organize Seminars, Workshops, Extra-Murals, and Special Lectures of Dr. Ram Manohar Lohiya National Law University, Lucknow is organizing the
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5th Annual International Conference on Comparative Law [February 09-10, 2024]
ABOUT THE CONFERENCE: AN INTRODUCTION Amity Centre for Comparative Legal Studies under the aegis of Amity Law School, Noida [Amity University, Uttar
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1st RGNUL Young Scholars Conference on Emerging Trends in India’s Foreign Policy [Submit Abstract by January 10, 2024]
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
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3rd GNLU International Conference on Business, Law and Public Policy [March 02 & 03, 2024]: Submit by Jan 25
Gujarat National Law University is organizing the 3rd Edition of GNLU International Conference on Business, Law and Public Policy (GICBLP) under the
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NMIMS Kirit P. Mehta School of Law | International Conference on Evolving Legal System [16-17 February 2024]
ABOUT NMIMS: NMIMS Kirit P. Mehta school of law (KPMSOL), Mumbai that is a part of the SVKM group of schools and
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NLIU | Article Writing Competition on Technology Law
About the Organisation National Law Institute University, Bhopal (NLIU) is a public law school and a National Law University located in Bhopal,
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International Workshop on Climate Justice Education in Law Schools
Write-up About the Program: The Van Vollenhoven Institute for Law, Governance, and Society (VVI), the Faculty of Law at Leiden University, the
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NLUO | 2nd Panel Discussion on “Judicial Appointments and Government Interference with Collegium Resolutions” [November 26, 2023]
Constitutional Law Society of National Law University Odisha is organizing its 2nd Panel Discussion on “Judicial Appointments and Government Interference with Collegium
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NLSIU: Panel Discussion on Mediation Act 2023
Exploring the Intricacies of Mediability, Pre-Institution Mediation and Mediation Clauses
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Apex University | “One Day International Seminar on Human Rights of Transgender” [November 08, 2023]
Objective of the Paper The one day International Seminar on Human Rights of Transgender primarily focuses to delve into the multifaceted realm
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International Workshop-cum-Seminar on Artificial Intelligence & Data Protection | CICTL, MNLU Mumbai [28th October 2023]
The Centre for Information, Communication, Technology and Law at MNLU Mumbai, is inviting registrations for the International Workshop-cum-Seminar on Artificial Intelligence &
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LHSS Policy Drafting Competition 2023 | MNLU Mumbai [Register by October 15]
LHSS Collective of MNLU Mumbai is inviting registrations for the Inaugural Edition of its Policy Drafting Competition in association with PLR Chambers,
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RGNUL Labour Codes Seminar in collaboration with Labour Department, Haryana [Register by October 1, 2023]
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
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MNLUM | International Workshop on Space Policy and Roundtable on Indian Space Policy [8th October, 2023]
The Centre for Research in Air & Space Law, Maharashtra National Law University Mumbai (CRASL, MNLU Mumbai), in association with Centre for
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