Law School NewsLive Blogging

The CCI – HNMCC 2023 is inspired by the ideals of late Hon’ble Justice Mr. M. Hidayatullah, who firmly believed in the

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Law School NewsLive Blogging

We welcome you to the first day of the 1st edition of TNNLU – NHRC National Moot Court Competition! The Moot Court

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Law School NewsLive Blogging

KIIT School of Law welcomes you to the 9th KIIT National Moot Court Competition’s Live Blog!  The KIIT National Moot Court Competition

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Live Blogging

Coming together is a beginning, keeping together is progress; Working together is a success. -Edward Everett Hale The moment of adrenaline rush

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Law School NewsLive Blogging

Justice ML Pendse National Environmental Law Moot Court Competition 2023 is the first National Level Moot Court Competition organized by Maharashtra National

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Law School NewsLive Blogging

Indian Rounds of Philip C. Jessup International Law Moot Court Competition, 2023 | Jointly hosted by Amity Law School, Noida & ILSA

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Law School NewsLive Blogging

We welcome you to the Blue City, and the first day of the 14th NLU Antitrust Law Moot Court Competition! After having

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Law School NewsLive Blogging

The GNLU International Moot Court Competition (GIMC) was launched in 2009 with the objective of creating a platform for testing the legal acumen

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Law School NewsLive Blogging

  Welcome to the 13th National Moot Court Competition Live Blog DAY 3: 12th February 2023   10.42 A.M – Khushi, the

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Law School NewsLive BloggingMoot Court Achievements & Reports

  13th UPES – DR. PARAS DIWAN MEMORIAL INTERNATIONAL ENERGY LAW | MOOT COURT COMPETITION, 2023 | LIVE BLOGGING AND UPDATES ON

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Law School NewsLive Blogging

The 16th Pro Bono Enviro National Moot Court Competition, 2023 organized by TNDALU School of Excellence in Law seeks to bring to

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Law School NewsLive Blogging

Greetings to all!In the chilly winters we send a warm welcome on behalf of the Moot Court Committee of Chanakya National Law

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Law School NewsLive Blogging

The National Law Institute University, Bhopal, established in 1997, has been consistently accredited as one of the leading legal institutions of the

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Law School NewsLive Blogging

The Asia Chapter of the 2022 CLEA Mooting Competition will commence with the National Round for India, Sri Lanka and Bangladesh. It

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Law School NewsLive Blogging

The National Law Institute University’s Alternative Dispute Resolution Cell, which was constituted in 2007, has, since its inception, had the vision to

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Law School NewsLive Blogging

12th Amity International Moot Court Competition, 2022 | Organised By Amity Law School Noida | Live Blogging and Updates on your way!

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Law School NewsLive Blogging

The third HPNLU National Moot Court Competition is being held in association with the National Human Rights Commission (NHRC) from October 28

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Law School NewsLive Blogging

The Centre for Alternative Dispute Resolution (CADR), Himachal Pradesh National Law University, Shimla is ecstatic with excitement to welcome you all to

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Law School NewsLive Blogging

Hello Ladies and Gentlemen! I on behalf of the PARADOX- The Chanakya National Law University Debating Society welcome you all to the

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Law School NewsLive Blogging

8th AURO NATIONAL MOOT COURT COMPETITION, 2022 organized by the Auro Litigiousus Committee, School of Law, Auro University, Surat, Gujarat. The Competition is

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