Moot Court Achievements & Reports Archives

Law School News Moot Court Achievements & Reports

NUALS adjudged as RunnersUp at the 4th VITSOL Moot

Reported by Priyadarsini TP

Law School News Moot Court Achievements & Reports

BVDU team adjudged as runners up at B.M. Sreenivasaiah Memorial 4th National Moot Court Competition 2019

Reported by Rupesh Jain

Law School News Moot Court Achievements & Reports

TNNLU wins the Runners-Up trophy at the 35th BCI All India Inter University India Inter University Moot Court Competition, 2019

Reported by Ujjwal Jain

Law School News Moot Court Achievements & Reports

TNNLU wins Runners-Up trophy at the 7th National Moot Court Competition organised by Bishop Cotton Women’s Christian College

Reported by Ujjwal Jain

Law School News Moot Court Achievements & Reports

TNNLU Runners-Up at the 35th BCI All India Inter University Moot Court Competition, 2019

Reported by Ujjwal Jain

Law School News Moot Court Achievements & Reports

NLUJ team adjudged finalists at the India National Rounds of the 2019 ICC Moot Court Competition

Reported by Srishti Rai Chabbra

Law School News Moot Court Achievements & Reports

JMI adjudged as the winners of the B.R. Trikha Memorial Delhi NCR Moot Court Competition

Reported by Syed Haroon

Law School News Moot Court Achievements & Reports

NLUJ adjudged as “Best Mediation Team” at the NALSAR Mediation Tournament

Reported by Srishti Rai Chhabra

Law School News Moot Court Achievements & Reports

NLUJ wins 2nd Best Combined Memorial award at world rounds of 2019 Philip C. Jessup International Law Moot Court Competition

Reported by Srishti Rai Chhabra

Law School News Moot Court Achievements & Reports

School of Law, CHRIST wins 1st CNLU National Cyber Law Moot, 2019

Reported by Anirudh Kulkarni

Law School News Moot Court Achievements & Reports

School of Law, CHRIST wins Prof. RV Dhanapalan National Moot Court Competition, 2019

Reported by Anirudh Kulkarni

Law School News Moot Court Achievements & Reports

NUALS Team wins Best Memorial Award at ICC Moot National Rounds

Reported by Priyadarsini TP

Law School News Moot Court Achievements & Reports

Event Report | 4th edition of India National Rounds of the International Criminal Court Moot Court Competition

Reported by Shruti Srivastava

Law School News Moot Court Achievements & Reports

NLSIU wins 23rd Stetson International Environmental Moot Court Competition

Reported by Apurva Singh

Law School News Moot Court Achievements & Reports

School of Law, CHRIST wins 2nd Best Mediator at 3rd ‘Lex-Knot 2019’

Reported by Anirudh Kulkarni

Moot Court Achievements & Reports

Institute of Law Nirma University wins 4th Jindal Technology Law and Policy Moot Court Competition

Reported by Aastha Srivastava

Law School News Moot Court Achievements & Reports

BVDU wins runners up trophy at 2nd MP Nambiar National Moot Court Competition, 2019

Reported by Rupesh Jain

Law School News Moot Court Achievements & Reports

NUALS team finishes as semi-finalists at Stetson Moot World Rounds

Reported by Priyadarsini TP

Law School News Moot Court Achievements & Reports

Event Report | 1st RGNUL Sports & Entertainment Law National Mediation Competition

Reported by Vijaya Singh

Law School News Moot Court Achievements & Reports

RGNUL adjudged as semi-finalists at VI Northcap University National Moot Court Competition

Reported by Vijaya Singh

SCC Blog

Moot Court Achievements & Reports

NUALS adjudged as RunnersUp at the 4th VITSOL Moot

BVDU team adjudged as runners up at B.M. Sreenivasaiah Memorial 4th National Moot Court Competition 2019

TNNLU wins the Runners-Up trophy at the 35th BCI All India Inter University India Inter University Moot Court Competition, 2019

TNNLU wins Runners-Up trophy at the 7th National Moot Court Competition organised by Bishop Cotton Women’s Christian College

TNNLU Runners-Up at the 35th BCI All India Inter University Moot Court Competition, 2019

NLUJ team adjudged finalists at the India National Rounds of the 2019 ICC Moot Court Competition

JMI adjudged as the winners of the B.R. Trikha Memorial Delhi NCR Moot Court Competition

NLUJ adjudged as “Best Mediation Team” at the NALSAR Mediation Tournament

NLUJ wins 2nd Best Combined Memorial award at world rounds of 2019 Philip C. Jessup International Law Moot Court Competition

School of Law, CHRIST wins 1st CNLU National Cyber Law Moot, 2019

School of Law, CHRIST wins Prof. RV Dhanapalan National Moot Court Competition, 2019

NUALS Team wins Best Memorial Award at ICC Moot National Rounds

Event Report | 4th edition of India National Rounds of the International Criminal Court Moot Court Competition

NLSIU wins 23rd Stetson International Environmental Moot Court Competition

School of Law, CHRIST wins 2nd Best Mediator at 3rd ‘Lex-Knot 2019’

Institute of Law Nirma University wins 4th Jindal Technology Law and Policy Moot Court Competition

BVDU wins runners up trophy at 2nd MP Nambiar National Moot Court Competition, 2019

NUALS team finishes as semi-finalists at Stetson Moot World Rounds

Event Report | 1st RGNUL Sports & Entertainment Law National Mediation Competition

RGNUL adjudged as semi-finalists at VI Northcap University National Moot Court Competition

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