SLS, Noida wins 5th National Moot Court Competition
Reported by Aurin Chakraborty
Continue readingMoot Court Achievements & Reports
The wins, the losses. The Best Mooter and the Best Memorial. All that and much more reported here.
RMLNLU wins Shri I.M. Nanavati Memorial National Moot Court Competition 2020-21
The team representing RML National Law University, comprising of Kashish Jain, Shikhar Yadav and Vanaj Vidyan, has emerged as Winner of the Shri I.M. Nanavati Memorial National Moot Court
Continue reading
Christ University wins 5th VITSOL – UNHCR National Moot on International Law, 2020
School of Law, CHRIST (Deemed to be University) Bengaluru’s team comprising of Mr. Anirudh A Kulkarni, Ms. Varsha Singh and Ms. Yashi Jain have
Continue reading
Event Report | First National virtual Criminal Moot Court Competition organised by Adhivakta Parishad Delhi High Court Unit
Adhivakta Parishad Delhi High Court Unit Organised its First National virtual Criminal Moot Court Competition. Competition started with the inaugural speech of
Continue reading
SLS, Noida wins Inter-University Moot Court Competition, 2020
Reported by Aurin Chakraborty
Continue reading
Event Report | 1st National Online Mediation Arbitration Competition, 2020
About the event: The1stNationalOnlineMed-ArbCompetition,2020wasconductedbytheAlternativeDispute Resolution Board of School of Law, CHRIST (Deemed to be University) from 30thOctober, 2020 to 1stNovember, 2020. The
Continue reading
