TNNLU | Lafesto’24 [9th and 10th March]
Inviting all Higher Educational Institutions and Schools! 🎓✨ The Legal Aid Committee and Pro Bono Club (PBC) of Tamil Nadu National Law
Continue readingDetails of various Law School events are here!
Inviting all Higher Educational Institutions and Schools! 🎓✨ The Legal Aid Committee and Pro Bono Club (PBC) of Tamil Nadu National Law
Continue readingABOUT THE ORGANIZER Symbiosis International (Deemed University) (SIU) was established in the year 1971. Symbiosis Law School, Pune (SLS Pune) has been
Continue readingAbout CHRIST (Deemed to be University) School of Law, CHRIST (Deemed to be University) (SLCU), Bangalore, is a part of CHRIST (Deemed
Continue readingOrganised by – The Society for International Trade and Competition Law, NUJS and the Centre for Competition Laws, NUJS in collaboration with
Continue readingThe NUJS Law Review is proud to announce the release of the Second Edition of the NUJS Citation Standard & Stylesheet. The
Continue readingAbout the College: Established in 2003 and affiliated with CCS University, Meerut, U.P., Lloyd Law College is a leading institution in legal
Continue readingThe Centre for Alternative Dispute Resolution (CADR), Rajiv Gandhi National University of Law, Punjab in collaboration with Cyril Amarchand Mangaldas is all
Continue readingAbout Vivekananda Institute of Professional Studies Vivekananda Institute of Professional Studies- Technical Campus (hereinafter VIPS- TC) is affiliated to GGSIP University, Delhi
Continue readingAbout RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
Continue readingABOUT UNIVERSITY: Maharashtra National Law University, Nagpur (MNLU, Nagpur) was established by the Government of Maharashtra through an enactment known as the
Continue readingAbout the organizer/college/university Symbiosis Law School, Pune (SLS-Pune) stands for excellence in legal education and is nestled in the city of Pune.
Continue readingWe cordially invite you all to be a part of the 14th edition of Government Law College Model United Nations 2024 (GLCMUN’24)
Continue readingInstitute of Advanced Legal Studies (IALS) announces Online Diploma in Housing Laws (an autonomous Diploma Course of the Indian Law Society). About
Continue readingNLIU-International Trade Law Journal is thrilled to announce the 1st NLIU-CTIL Certificate Course on International Trade Law (in collaboration with WTO Chairs
Continue readingThe 1st edition of the National Policy Drafting Competition named Shastrarth is being organized by Public Policy and Governance Committee and Law
Continue readingGreetings from the NUJS Alternative Dispute Resolution Society and the Outlawed OC! It brings us immense pleasure to announce that the West
Continue readingAbout MNLU, Nagpur Maharashtra National Law University, Nagpur was established by the Government of Maharashtra by way of enactment known as the
Continue readingAltus Disputatio is a riveting debate championship hosted annually by the National University of Advanced Legal Studies (NUALS) in Kochi, India. This
Continue readingThe Centre for Alternative Dispute Resolution (CADR) is excited to announce an open call for blogs that delve into the dynamic and
Continue readingThe Indian Law Society, Pune is conducting an Online Autonomous Diploma in Corporate Laws and is inviting applications from students, graduates and
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