Bringing you the Best Analytical Legal News
Details of various Law School events are here!
The 1st edition of the National Policy Drafting Competition named Shastrarth is being organized by Public Policy and Governance Committee and Law
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Greetings from the NUJS Alternative Dispute Resolution Society and the Outlawed OC! It brings us immense pleasure to announce that the West
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About MNLU, Nagpur Maharashtra National Law University, Nagpur was established by the Government of Maharashtra by way of enactment known as the
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Altus Disputatio is a riveting debate championship hosted annually by the National University of Advanced Legal Studies (NUALS) in Kochi, India. This
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The Centre for Alternative Dispute Resolution (CADR) is excited to announce an open call for blogs that delve into the dynamic and
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The Indian Law Society, Pune is conducting an Online Autonomous Diploma in Corporate Laws and is inviting applications from students, graduates and
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The Technolawgy Society, School of Law, University of Petroleum and Energy Studies (UPES) is organising the 3rd Edition of the National Patent
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INSITUTE OF LAW, NIRMA UNIVERSITY: Founded on the vision of Dr. Karsanbhai K. Patel, the Institute of Law, Nirma University (ILNU), established
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Dear Esteemed Colleges, Warm greetings from the Alternative Dispute Resolution Cell at Symbiosis Law School, Nagpur! After the tremendous success of the
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The 12th edition of INADR, the annual mediation competition of the National Law Institute University Bhopal, is being organized from 22nd March
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Introduction The National Law Institute University (NLIU) is a law school and centre for research located in Bhopal, India. Established in 1997
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ABOUT THE UNIVERSITY Maharashtra National Law University, Nagpur was established by the Maharashtra Government by the enactment of the Maharashtra National Law
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NALSAR University of Law is all set to bring the 3rd NALSAR-CCI Antitrust Moot, 2024 presented by Trilegal from March 22nd —
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About NALSAR: NALSAR University of Law was established under the Andhra Pradesh Act 34 of 1998 as a fully residential National Law
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School of Law, Christ University (SLCU), Bangalore, is a part of Christ (Deemed to be University), Bangalore, a premier educational institution. It
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Corporate Law Society (CLS) of National Law University, Jodhpur (NLUJ) invites participation for the 8th Pranita Mehta Memorial Essay Writing Competition, 2024.
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About CHRIST (Deemed To Be University) CHRIST (Deemed to be University) was born out of the educational vision of St. Kuriakose Elias
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NALSAR University of Law, Hyderabad and Eastern Book Company (EBC®) entered into an MoU for publishing and distributing the NALSAR-IAMC ADR Journal.
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About institution- Since its inception in year 2006, PUSSGRC, Hsp has always been instrumental in providing “Qualitative Education” to its students who
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CHRIST (Deemed to be University) Bangalore is organising National Video Making Competition 2023. The last date for submission is January 25
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