Amity University, MP | National Youth Parliament [25-26 April, 2024]
About the Event Amity Law School, Amity University Madhya Pradesh, takes immense pride in presenting its 1st Edition of National Youth Parliament,
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Lets have a look what’s happening in various Law Schools!
Call for Papers | DNLU Student Law Journal [Volume III, 2024]
About The Journal: Dharmashastra National Law University-Student Law Journal (DNLU-SLJ) is a double-blind peer-reviewed, student-run academic journal that endeavors to advance rigorous
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8th CARTAL Conference on International Arbitration [March 30 – 31, 2024]
The Centre for Advanced Research & Training in Arbitration Law (CARTAL) is pleased to announce the 8th edition of the CARTAL Conference
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Bangalore University | XXVIII All India Moot Court Competition, 2024
Bangalore University’s accreditation began in 2002 when it achieved the esteemed Five Star Status from NAAC, marking a significant milestone in its
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National Trial Advocacy Competition by Amity University Rajasthan | April 25th – 26th, 2024 [Register by April 9, 2024]
1. About the Competition: The Moot Court Society (MCS) of Amity School of Law, Amity University Rajasthan is organizing the National Trial
Continue reading[Live Blogging] 3rd NALSAR-CCI Antitrust Moot Court Competition, 2024 presented by Trilegal
NALSAR University of Law is all set to bring the 3rd NALSAR-CCI Antitrust Moot, 2024 presented by Trilegal from March 22nd —
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6th TNNLU-CCI National Moot Court Competition, 2024
Welcome to the Land of Cholas, Tiruchirappalli! Here at TNNLU’s vibrant campus in Tiruchirappalli, Tamil Nadu, in collaboration with the esteemed Competition
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[Live Blogging] 1st National IP Conclave – Symbiosis Law School, Hyderabad
The Panellists have arrived, and the video presentation by the PR Team of the Centre for Intellectual Property Research and Advocacy [CIPRA]
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RGNUL Punjab appoints Prof. Jai Shankar Singh as the New Vice-Chancellor
Through an order dated 19.3.2024 ref No. 05/CJS Hon’ble Mr. Justice G.S. Sandhawalia, Acting Chief Justice of Punjab and Haryana High Court
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Call for Papers | Aanvikshiki: A Seminar on Kautilya’s Arthashastra [Submit by April 17, 2024]
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
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DSNLU | Neeti – 1st National Policy Drafting Competition
About the competition -NEETI is one-of-its-kind Policy Drafting Competition by Drishtikon of DSNLU and Orpheus Sabha Foundation, which aims to provide platform
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Call for Papers | ATHENA 2.0 A National Conference
About NMIMS, School of Law Established in the year 2018, SVKM’s NMIMS, School of Law, Navi Mumbai offers two courses, BA-LL.B (Hons.)
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7th MM National Moot Court Competition, 2024
Department of Law, MM(DU) Mullana is Organizing its 7th National Moot Court Competition in the Month of April (25th, 26th & 27th April)
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IDIA Online Legal Workshop: Enhance Your Law School Journey
6TH IDIA CERTIFICATE LEGAL WORKSHOP 2024 [ONLINE]: The IDIA Chapter of West Bengal, is conducting a two-day Legal Workshop on 23rd and
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LIVE | 3rd MNLU Nagpur National Technology Law Moot, 2024
WELCOME TO 3rd EDITION OF NATIONAL TECHNOLOGY MOOT COURT COMPETITION Christened by the Maharashtra National Law University Act (Maharashtra Act No. VI
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Live | 1st HIMCC 2024
The 1st Hidayatullah International Moot Court Competition 2024 is inspired by the ideals of late Hon’ble Justice Mr. M. Hidayatullah, who firmly
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‘The Courts and the Constitution-2023 in Review’ Conference M.K. Nambyar Saarclaw Conference Hall, NALSAR Hyderabad [March 30-31, 2024]
PROGRAMME CONCEPT NOTE The ‘Courts and The Constitution’ Conference is an annual programme, meant to encourage critical engagement and the production of
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Call for Papers | Journal for Maharashtra National Law University Aurangabad (JMNLUA)
About Maharashtra National Law University, Aurangabad: Maharashtra National Law University, Aurangabad was created under the Maharashtra National Law University Act, 2014, on
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Live Blogging: 15th NLU Antitrust Law Moot Court Competition, 2024
Welcome to Jodhpur, renowned as the “Sun City of Rajasthan”! We’re thrilled to announce the 15th NLU Antitrust Law Moot Court Competition,
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NLUJ ITEC Programme 2024
National Law University Jodhpur (NLUJ) and Indian Technical and Economic Cooperation (ITEC), Ministry of External Affairs, Government of India, organized the Two-Week
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