LIVE BLOG: 2nd MNLU-N National Commercial Mediation Competition, 2024
Welcome to the MNLU-N National Commercial Mediation Competition, 2024! Established under the Maharashtra National Law University Act (Maharashtra Act No. VI of
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Lets have a look what’s happening in various Law Schools!
DME National Moot Court Competition 2024 [Register by 12th March, 2024]
Delhi Metropolitan Education, Noida is pleased to invite you to participate in the DME National Moot Court Competition, 2024 on 6th-7th of April (Sat-Sun), 2024.
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Faculty of Law, BHU Varanasi is hosting the a two-day ‘Kashi Nyay Samagam’ on Bhāratiya Jurisprudence from 16th March to 17th March 2024.
Under the aegis of the Ministry of Education, Govt of India, Ministry of Culture, Govt of India, Central Sanskrit University, New Delhi
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SLS Hyderabad | PRAEDIUM 2.0: National Seminar and Paper presentation on Contemporary Trends in the Real Estate Sector of India [Submit Abstract by 17th March, 2024]
About the Organiser: “Symbiosis” means the interaction between two different organisms living in a close physical association. The idea of “Symbiosis” is
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RGNUL 2nd National Seminar on Alternative Dispute Resolution (ADR) in Consumer Protection in India [Submit Abstract by March 15, 2024]
ABOUT THE UNIVERSITY The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing
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NLUO | Virtual course on “Legal Foundations for Technology, Innovation, and Entrepreneurship”: Navigating the Digital Era
NLUO announced the upcoming virtual course on “Legal Foundations for Technology, Innovation, and Entrepreneurship: Navigating the Digital Era,” organized by LexTech: Centre for Law,
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Call for Papers | JCLS Volume — I, 2024
The HPNLU Journal of Cyber Laws and Security (JCLS) (Volume — 1) is launching the maiden issue of its annual publication, HPNLU
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Lucknow University| Online Extempore Competition [Register by 2nd March]
The Faculty of Law, University of Law is organising an Online Extempore Competition on 5th March 2024. The last date for registration is 2nd March 2024.
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NLIU Agreement Drafting and Presentation Competition, 2024
About the Competition: The Competition is a one of its kind endeavor launched by the NLIU Law Review to foster the learning
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SLS Noida | Client Counselling Competition, 2024
SYMFIESTA’24 is a vibrant platform showcasing the diverse talents of youth across the nation. Alongside an array of Cultural and Literary Events,
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Live Updates: Sir Syed National Moot Court Competition (SSNMCC) 2024; Aligarh Muslim University
ABOUT THE ALIGARH MUSLIM UNIVERSITY Aligarh Muslim University (A.M.U.) is among the oldest Central Universities of India. It was established by Sir
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SLS Noida | K.T.S. Tulsi Mock Trial Competition, 2024
Symbiosis Law School, NOIDA, is hosting the annual National Youth Festival, SymFiesta’24, from March 15-17, 2024. Alongside an array of Cultural and
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Indian Law Society, Pune | Certificate Programme on Startup Laws
Indian Law Society, Pune announces Autonomous Certificate Programme on Startup Laws
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ILS Law College, Pune | “Aikyam 3.0” State-Level Legal Aid Fest [12-13 March 2024]
About Indian Law Society and ILS Law College, Pune The Indian Law Society established with a vision to regularize the system of
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Legal Expatiate | 7 Day Online Certificate Course on Art of Contesting Divorce, 498A and Domestic Violence Matters [Enroll by 6th March, 2024]
This Course will enable you to learn the litigation field from practical aspect. It will upgrade your drafting and pleading skills of
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GGSTU, Gurugram| “ODR Policy Summit” on Building Trust in Commerce Through Online Dispute Resolution [April 06, 2024]
ABOUT SGT UNIVERSITY SGT (Shree Guru Gobind Singh Tricentenary) University is a State Private University located at Budhera, Badli Road, Gurugram, Haryana,
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1st Policy Hackathon: ‘Women in the Workplace’ | March 2024 | Gender Studies Committee, School of Law, CHRIST (Deemed to be University)
In light of International Women’s Day, the Gender Studies Committee at School of Law, CHRIST (Deemed to be University) presents its 1st
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SLS Hyderabad | National Paper Presentation, 2024 [Abstract Submission by 3rd March, 2024]
ABOUT THE ORGANISERS Symbiosis Law School, Hyderabad, a constituent of Symbiosis International (Deemed University), Pune, believes in the holistic development of every
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NLIU Bhopal Introduces Menstrual Leave Policy
In a significant step towards promoting inclusivity, the National Law Institute University (NLIU) Bhopal has recently rolled out an all-encompassing menstrual leave
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[Call for Papers] RGNUL- PPCB National Conference on Environmental Degradation, Social Change, Development and ‘The Youth’ | Submit Abstract by March 15, 2024
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
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