ministry of environment, forest and climate change
Legislation UpdatesNotifications

On 30-10-2023, the Ministry of Environment, Forest and Climate Change notified the Plastic Waste Management (Second Amendment) Rules, 2023 to amend the

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ministry of corporate affairs
Legislation UpdatesRules & Regulations

On 27-10-2023, the Ministry of Corporate Affairs notified the Limited Liability Partnership (Third Amendment) Rules, 2023 to amend the Limited Liability Partnership

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ministry of corporate affairs
Legislation UpdatesNotifications

On 27-10-2023, the Ministry of Corporate Affairs notified the Companies (Prospectus and Allotment of Securities) Second Amendment Rules, 2023 to amend the

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ministry of environment, forest and climate change
Legislation UpdatesRules & Regulations

On 25-10-2023, the Ministry of Environment, Forest and Climate Change notified the Battery Waste Management (Amendment) Rules, 2023 to amend the Battery

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rbi
Legislation UpdatesNotifications

On 25-10-2023, the Reserve Bank of India (‘RBI’) directed all the Private Sector Banks and Wholly Owned Subsidiaries of Foreign Banks to

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SEBI
Legislation UpdatesNotifications

On 20-10-2023, Securities and Exchange Board of India (‘SEBI’) notified the SEBI (Investor Protection and Education Fund) (Second Amendment) Regulations, 2023 to

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ministry of corporate affairs
Legislation UpdatesNotifications

On 20-10-2023, the Ministry of Corporate Affairs notified the Companies (Incorporation) Third Amendment Rules, 2023 to amend the Companies (Incorporation) Rules, 2014.

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4% hike DA and DR
Legislation UpdatesNotifications

On 18-10-2023, the Union Cabinet has approved a 4% hike in Dearness Allowance (‘DA’) for Central Government employees and Dearness Relief (‘DR’)

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SEBI
Legislation UpdatesRules & Regulations

On 13-10-2023, the Securities and Exchange Board of India (‘SEBI’) notified amendments in its Master Circular dated 3-2-2023 on Guidelines on Anti-Money

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ministry of environment, forest and climate change
Legislation UpdatesRules & Regulations

Ministry of Environment, Forest and Climate Change notified the Green Credit Rules, 2023 to leverage a competitive market-based approach for green credit for incentivizing environmental actions of various stakeholders.

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ministry of corporate affairs
Legislation UpdatesNotifications

On 3-10-2023, the Ministry of Corporate Affairs notified that the provisions of Section 14 (1), relating to “Moratorium”, of the Insolvency and

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ministry of law and justice
Legislation UpdatesNotifications

The Ministry of Law and Justice notified, 9-10-2023, as the date on which certain provisions of the Mediation Act, 2023 came into

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gst
Legislation UpdatesNotifications

On 7-10-2023, the Goods and Services Tax Council held its 52nd Meeting under the Chairpersonship of Union Minister for Finance and Corporate

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ministry of consumer affairs
Legislation UpdatesRules & Regulations

On 6-10-2023, the Ministry of Consumer Affairs, Food and Public Distribution notified the Legal Metrology (Packaged Commodities) Amendment Rules, 2023 to amend

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Aadhaar Enrolment and Update Amendment Regulations 2023
Legislation UpdatesRules & Regulations

On 29-9-2023, the Unique Identification Authority of India (‘UIDAI’) notified the Aadhaar (Enrolment and Update) Amendment Regulations, 2023 to amend the Aadhaar

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rbi
Legislation UpdatesNotifications

On 30-9-2023, the Reserve Bank of India (‘RBI’) announced that with effect from 8-10-2023, the deposit or exchange of Rs. 2000 banknotes

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Legislation UpdatesRules & Regulations

On 29-9-2023, the Central Board of Indirect Taxes and Customs notified the Central Goods and Services Tax (Third Amendment) Rules, 2023 to

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constitution (one hundred and sixth amendment) act 2023
Legislation UpdatesNotifications

On 28-9-2023, the Ministry of Law and Justice notified the Constitution (One Hundred and Sixth Amendment) Act, 2023 to further amend the Constitution of India.

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constitution (one hundred and twenty-eighth amendment) bill 2023
Legislation UpdatesStatutes/Bills/Ordinances

“A historic achievement” The Bill was passed by Lok Sabha on 20-9-2023 with a ratio of 254:2 and on 21-9-2023, the bill

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nari shakti vandan bill
Legislation UpdatesStatutes/Bills/Ordinances

Today is a “historic moment for women empowerment” says Prime Minister.

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