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The Collegium had earlier (03-08-2023) proposed to transfer Justice Jhingan to Gujarat High Court, however, the proposal was pending before the Government since 11-08-2023.
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The President appoints following Additional Judges of Allahabad High Court, to be Judges of the High Court with effect from the date
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The Collegium recommended names of 7 Judges for Allahabad High Court and 11 Judges for Punjab and Haryana High Court.
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The Collegium recommended names of 7 Judges who are to be appointed as Permanent Judges in their respective High Courts, with exception to Justice S. Rachaiah, whose name was recommended for appointment as Additional Judge of Karnataka High Court for fresh term of 1 year.
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The reiteration came after the Collegium deliberated over a reconsideration request submitted by Justice Tagia.
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Collegium of Kerala High Court unanimously recommended Justice Sudha’s name which was duly approved by the Supreme Court Collegium.
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The Collegium on 16-08-2023 reiterated its proposal dated 10-08-2023 to transfer Justice Bhatnagar to Rajasthan High Court.
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In its Resolution dated 17-08-2023, the Collegium recommended the names of the judicial officers and advocates to be appointed as Judges in High Courts of Gauhati and Orissa.
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Justice Sudhir Singh’s transfer from Patna to Punjab and Haryana High Court was originally proposed by the Collegium on 03-08-2023.
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Recommendation to transfer 14 High Court Judges was came on 10-08-2023. Earlier on 03-08-2023, the Collegium resolved to transfer 9 Judges. Thus, between these 2 dates, a total of 23 High Court Judges have been recommended for transfer.
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Collegium cited better administration of justice as being the reason for transfer of 9 High Court Judges.
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15 Additional Judges have been made permanent Judges in Gauhati High Court, Bombay High Court, Kerala High Court, Himachal Pradesh High Court and Calcutta High Court
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Andhra Pradesh High Court The President has appointed Shri Justice Dhiraj Singh Thakur, Judge, Bombay High Court, as the Chief Justice of
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Kerala High Court The President has appointed Shri Justice Ashish Jitendra Desai, Judge, Gujarat High Court, as the Chief Justice of
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The President, after consultation with the Chief Justice of India, has transferred Shri Justice P. Sam Koshy, Judge, Chhattisgarh High Court, as
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Out of the 4 names, one woman advocate has been recommended by the Supreme Court Collegium for appointment as a High Court Judge.
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The Collegium recommended Biswadeep Bhattacharjee’s name keeping in mind his 30 years’ experience at the Bar and good knowledge and efficiency in handling criminal and civil matters.
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1 woman judicial officer has been recommended by the Collegium for elevation as High Court Judge out of the 6 recommended names.
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Collegium in its Resolution dated 12-07-2023 recommended names of 15 Judges who are to appointed Permanent Judges in their respective High Courts. 3 out of the 15 recommended names are women Judges.
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Consequent upon superannuation of Shri Justice Ponugoti Naveen Rao on 14.07.2023, Shri Justice Abhinand Kumar Shavili, the senior-most puisne Judge of the High Court of Telangana will perform the duties of the office of the Chief Justice of the High Court of Telangana
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