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*Hetvi Trivedi, Research Associate, GNLU-GUJCOST Research Centre of Excellence in IP Laws, Policies & Practices, Gujarat National Law University

Cite as: (2020) PL (IPR) April 88

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Reported by Varun ByReddy “I prefer a corrupt local government to an honest centralized government because the former can rectify itself” –

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Reported by Varun ByReddy NALSAR University of Law is set to host the next session of Nobel award- winning organisation, the Institut

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Reported by Nirun R.N. Kerala Law Academy Law College in association with Centre for Advanced Legal Studies and Research (CALSAR) conducted two

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A Loan Agreement signed between the Government of India and Asian Development Bank (ADB) for US $ 123.51 million for tranche 3

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Reported by Abhishek Singh National Law University Delhi on September 19th, organized a one-day Colloquium, celebrating 75 years of the illustrious journey

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Reported by Apoorv Agarwal Mr. Sinha, Chief Executive of the Institute of Company Secretaries of India delivered a lecture at National University

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On 21-9-2015, a Memorandum of Understanding was signed to provide a comprehensive and affordable Health Insurance Scheme – “Swavlamban Health Insurance Scheme”

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On 21-9-2015, a Memorandum of Understanding was signed to develop 4000 ‘next generation’ Anganwadi centres in the country, which will also function

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Rajasthan Legislative Assembly passed the Rajasthan Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and

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Rajasthan Assembly passed  he Rajasthan Special Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts

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Reported by Ayushi Sinha Centre for Advanced Studies in Human Rights (CASIHR), RGNUL Punjab in collaboration with Institute of Correctional Administration, Chandigarh

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On 19.09.2015, considering the motto of judiciary to promote transparency and access of information for all the stakeholders of the justice delivery

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Considering the continued hostility and violence on the part of the National Socialist Council of Nagaland – Khaplang (NSCN-K) against the Indian

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Reported by Ayushi Sinha RGNUL Financial and Mercantile Law Review (RFMLR) is an academic initiative Rajiv Gandhi National University of Law to promote

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The President of India appointed Shri Asapu Ramalingeswara Rao as an Additional Judge of High Court of Judicature at Hyderabad for the

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Reported by Kriti Srivastava Team consisting of Mr. Saurabh Batra, Ms. Vibha Mohan and Ms. Aishwarya Sunder from Third Year, Symbiosis Law

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Reported by Kriti Srivastava Team consisting of Mr. Emil Sunil George and Ms. Anshika Juneja from Second Year, Symbiosis Law School, Pune

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Reported by Abhishek Singh University of Cambridge defeated Deakin University to lift the trophy of the the 2nd NLU Delhi Herbert Smith

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Reported by Kriti Srivastava Symbiosis Law School’s Co-Curricular Committee is organizing Co-Curricular Week from 9th to 15th September. The event comprises of

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